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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(7)The registered jeweller shall submit the precious metal articles to the assaying and hallmarking centre with a request for hallmarking, in writing for each consignment and a copy of the each of the request shall be maintained by him.