Kerala High Court
Ajmal Rahman A vs The Secretary General on 16 December, 2019
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.24672 OF 2019(H)
PETITIONER/S:
1 AJMAL RAHMAN A.,
AGED 23 YEARS,
S/O.ABDUL RAHMAN, ANTHURNILATH, PALLAM,
DESAMANGALAM P.O., PINCODE-679 532,
THRISSUR-679 532, MOB. 9544391367.
2 DEEPAK.K.S.,
AGED 23 YEARS,
S/O.SURENDRAN, KUNNATHUPARAMBIL, VENDORE,
ALAGAPPA NAGAR P.O., THRISSUR, PINCODE-680 302,
MOB.NO.9567358720.
BY ADVS.
SRI.S.KRISHNA KUMAR (MANGALAM)
SMT.VARSHA G NAIR
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 18 KOTLA MARG, NEW DELHI-110 002.
2 THE REGISTRAR, UNIVERSITY OF CALICUT,
MALAPPURAM-673 635.
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM-673 635.
4 THE ORGANIZING SECRETARY,
D ZONE AND INTER ZONE FOOTBALL TOURNAMENT DIRECTOR,
PHYSICAL EDUCATION DEPARTMENT, CALICUT UNIVERSITY,
MALAPPURAM DISTRICT, PIN-673 635.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 TO R4 - SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.12.2019, ALONG WITH WP(C).25058/2019(F) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25058 OF 2019(F)
PETITIONER/S:
SHINOY V.,
AGED 22 YEARS,
S/O.V.MURALI, RESIDING AT MAYOORAM,
NEAR S.K.KAVU, MUZHAPPILANGAD (P.O),
KANNUR DISTRICT, PIN- 670662.
BY ADVS.
SHRI.JAWAHAR JOSE
SMT.CISSY MATHEWS
SRI.SARUN RAJAN
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, SPORTS AND YOUTH
AFFAIRS DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN- 695001.
2 THE KANNUR UNIVERSITY,
REPRESENTED BY ITS REGISTRAR,
THAVAKKARA, CIVIL STATION (P.O),
KANNUR, PIN- 670002.
3 THE DEPARTMENT OF PHYSICAL EDUCATION,
REPRESENTED BY ITS DIRECTOR,
KANNUR UNIVERSITY CAMPUS,
MANGATTUPARAMBA, KANNUR, PIN- 670561.
4 SREE NARAYANA COLLEGE,
REPRESENTED BY THE PRINCIPAL,
THOTTADA (P.O), KANNUR, PIN- 670 007.
W.P.(C)No.24672/19 & conn. cases 3
5 THE ASSOCIATION OF INDIAN UNIVERSITIES,
REPRESENTED BY ITS SECRETARY GENERAL,
16, COMRADE INDRAJIT GUPTA MARG,
NEW DELHI, PIN- 110002.
R1 BY SRI. JESTIN MATHEW, GOVERNMENT PLEADER
R2 & R3 BY SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
R5 BY ADV. SMT.O.M.SHALINA, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25500 OF 2019(J)
PETITIONER/S:
JOBIN K.THOMAS,
AGED 25 YEARS,
S/O.K.D.THOMAS, KOTTACKAL HOUSE,
MEKKAD.P.O, ANGAMALY, ERNAKULAM-683 589
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJITH GUPTA MARG,
NEW DELHI-110 002
2 SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574,
REPRESENTED BY ITS REGISTRAR.
3 HEAD OF THE DEPARTMENT,
DEPARTMENT OF PHYSICAL EDUCATION,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
4 COORDINATOR,
INTER CAMPUS COMPETITION,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
5 PRINCIPAL,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2-5 BY SRI.PRASANTH S., SC,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25560 OF 2019(T)
PETITIONER/S:
ARYA S. KUMAR,
AGED 24 YEARS,
D/O. SANAL KUMAR. J., GANDHI NAGAR HOUSE,
VEDIVACHANCOIL P.O.,
THIRUVANANTHAPURAM 695 501.
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY, SPORTS BOARD,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI 110 002.
2 SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM -683 574,
REPRESENTED BY ITS REGISTRAR.
3 HEAD OF THE DEPARTMENT,
DEPARTMENT OF PHYSICAL EDUCATION,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM 683 574.
4 COORDINATOR,
INTER CAMPUS COMPETITION,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM 683 574.
5 PRINCIPAL,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM - 683 574.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R3 BY ADV. SRI.S.PRASANTH (AYYAPPANKAVU), SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25581 OF 2019(W)
PETITIONER/S:
NIDHIN C.S.,
AGED 23 YEARS,
S/O. SOMAN, CHAKKANDAN HOUSE,
THAMBANKADAVU P.O., THRISSUR - 680 569.
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI - 110 002.
2 SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM - 683 574, REPRESENTED BY ITS
REGISTRAR.
3 HEAD OF THE DEPARTMENT,
DEPARTMENT OF PHYSICAL EDUCATION,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM - 683 574
4 COORDINATOR,
INTER CAMPUS COMPETITION, SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT, KALADY,
ERNAKULAM - 683 574.
5 PRINCIPAL,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM - 683 574
R1 BY ADV. SMT.O.M.SHALINA, SC
R2-R5 BY ADV. SRI.S.PRASANTH (AYYAPPANKAVU), SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25817 OF 2019(B)
PETITIONER/S:
SREEKANTH.P.S.,
AGED 24 YEARS,
S/O. SIVARAMAN P.S., PUTHENPURA VALAPPIL HOUSE,
VENGILASSERY, VELUR P.O., THRISSUR - 680 601.
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI-110002.
2 SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM- 683 574.
REPRESENTED BY ITS REGISTRAR,
3 HEAD OF THE DEPARTMENT,
DEPARTMENT OF PHYSICAL EDUCATION,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683574.
4 COORDINATOR,
INTER CAMPUS COMPETITION,SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT, KALADY, ERNAKLAM-683574.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2-R4 BY SRI.PRASANTH S., SC, SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.25820 OF 2019(B)
PETITIONER/S:
VARSHA ANN R.J.,
AGED 24 YEARS
D/O. RAJU P.J, PANACKAL PURACKAL,
THIRUVAMPADY P.O., ALAPPUZHA-688 002.
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI-110 002.
2 SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
REPRESENTED BY ITS REGISTRAR.
3 HEAD OF THE DEPARTMENT,
DEPARTMENT OF PHYSICAL EDUCATION,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
4 COORDINATOR,
INTER CAMPUS COMPETITION,
SREESANKARACHARYA UNIVERSITY OF SANSKRIT,
KALADY, ERNAKULAM-683 574.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2-R4 BY SRI.PRASANTH S., SC, SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.26146 OF 2019(P)
PETITIONER/S:
1 MAYA V.C.,
AGED 24 YEARS,
D/O.PRAKASAN V.C., VELLARMCHALIL,
VADAKKANCHIRA VAYAL, WEST HILL P.O.,
KOZHIKODE - 673 005.
2 AJAY KRISHNAN P.T.,
S/O.UNNI KRISHNAN P.T., PUNNAPRATHODI HOUSE,
KADAMPUZHA P.O., MALAPPURAM -676 553.
3 ASISH KUMAR P.,
S/O.ROSE KUMAR P.,PUTHANPURAYIL HOUSE,
ADAKKAPUTHUR P.O., CHERUPLASSERY,
PALAKKAD - 678 502.
4 ARJUN E.S.,
S/O.SREEDHARAN C., EDAKKAL COLONY HOUSE,
AMBALAYAL P.O., WAYANAD - 673 593.
5 SAIYAH MEHABOOB C.K.,
S/O.MEHABOOB C.K., SAMAS HOUSE, KAVANOOR P.O.,
IRIVETTY ROAD, KAVANOOR, MALAPPURAM - 673 639.
6 NIKHIL P.V.,
S/O.VELAYUDHAN P.A., PALAKKAD HOUSE,
PERUMANNUR P.O., PALAKKAD - 679 536.
7 SAJIN NASEER N.,
S/O.ABDUN NASEER, NUPPATTA HOUSE,
AYANCHERY P.O., VADAKARA, KOZHIKODE - 673 544.
8 SANAL S.MITHRAN,
S/O.MITHRAN N.P., NELLIYULLAPARAMBATH HOUSE,
VATTOLI P.O., KOZHIKODE - 673 507.
W.P.(C)No.24672/19 & conn. cases 10
9 RIGIN JOHN,
S/O.BABU SAMUEL, MELEDATHU HOUSE,
KALLOOPPARA P.O., MALLAPPALLY,
PATHANAMTHITTA - 689 583.
10 JISHNU M.,
S/O.SREEKUMAR M., MALAPRA HOUSE,
KATTUMUNDA NADUVATH P.O., MAMPAD,
MALAPPURAM - 679 328.
BY ADVS.
SRI.V.V.NANDAGOPAL NAMBIAR
SRI.JOHNSON VARGHESE
SMT.SMITHA (EZHUPUNNA)
SRI.DHEERAJ KRISHNAN PEROT
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD),
AIU HOUSE, 16 KOTLA MARG, NEW DELHI - 110 002.
2 UNIVERSITY OF CALICUT,
THENJIPALAM, MALAPPURAM DISTRICT,
REPRESENTED BY ITS REGISTRAR.
R1 BY SMT. O.M. SHALINA, SC
R2 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.26587 OF 2019(W)
PETITIONER/S:
AJNAS K.,
AGED 23 YEARS,
S/O.ASHARAF, KEPPARATH HOUSE,
MANANTHAVADY P.O., WAYANAD - 670 645.
BY ADV. SRI.S.K.ADHITHYAN
RESPONDENT/S:
1 JOINT SECRETARY, SPORTS BOARD,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI - 110 002.
2 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY CHAMPIONSHIP,
WEIGHTLIFTING (MEN) & BEST PHYSIQUE (MEN),
BERHAMPUR UNIVERSITY, ODHISSA.
3 REGISTRAR, KANNUR UNIVERSITY,
KANNUR UNIVERSITY CAMPUS P.O.,
MANGATTUPARAMBA, KANNUR - 670 567.
4 DIRECTOR, DEPARTMENT OF PHYSICAL EDUCATION,
KANNUR UNIVERSITY, KANNUR UNIVERSITY CAMPUS P.O.,
MANGATTUPARAMBA, KANNUR - 670 567.
R1 BY ADV. SMT.O.M.SHALINA, SC
R3 & R4 BY ADV. SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.28799 OF 2019(Y)
PETITIONER/S:
JITHU RAJ,
AGED 23 YEARS,
S/O RAJAN.B, UTHRADAM, ERAVIPURAM,
VALATHUNGAL P.O., KOLLAM-691 018.
BY ADV. SRI.T.P.PRADEEP
RESPONDENT/S:
1 SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 KOTLA MARG,
NEW DELHI-110 002.
2 UNIVERSITY OF CALICUT,
MALAPPURAM-673 635,
REPRESENTED BY ITS REGISTRAR.
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM-673635.
4 THE ORGANIZING SECRETARY,
INTER COLLEGIATE TAEKWONDO(MEN) CHAMPIONSHIP,
HEAD OF PHYSICAL EDUCATION DEPARTMENT,
MES COLLEGE, PONNANI, MALAPPURAM-679586.
5 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY
TAEKWONDO(MEN)CHAMPIONSHIP,
HEAD OF PHYSICAL EDUCATION DEPARTMENT,
PUNJAB UNIVERSITY, PATTIALA, PUNJAB,
PIN-147 002.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.29110 OF 2019(K)
PETITIONER/S:
ABHIJITH VINOD,
AGED 23 YEARS,
S/O. VINOD.C.G., CHERIYMAPURATH, POONJAR,
THEKKEKARA.P.O., KOTTAYAM - 686 582
BY ADV. SRI.S.K.ADHITHYAN
RESPONDENT/S:
1 JOINT SECRETARY, SPORTS BOARD,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAHIT GUPTA MARG,
NEW DELHI - 110 002
2 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY CHAMPIONSHIP,
VOLLEYBALL MEN, SRM UNIVERSITY, CHENNAI - 603 203
3 REGISTRAR,
KANNUR UNIVERSITY, KANNUR UNIVERSITY CAMPUS.P.O.,
MANGATTUPARAMBA, KANNUR - 670 567
4 DIRECTOR,
DEPARTMENT OF PHYSICAL EDUCATION,
KANNUR UNIVERSITY, KANNUR UNIVERSITY CAMPUS.P.O.,
MANGATTUPARAMBA, KANNUR - 670 567
R1 BY ADV. SMT.O.M.SHALINA, SC
R3 & R4 BY SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.29282 OF 2019(I)
PETITIONER/S:
1 AJAY JOHNSON,
AGED 24 YEARS,
S/O. JOHNSON, MANGARA HOUSE, KOODARANHI P.O.,
KOZHIKODE-673 604.
2 JUSTIN SIMON,
S/O. SIMON T.M., THOOMULIL HOUE,
PUNNACKAL P.O., KOZHIKODE.
BY ADVS.
SRI.V.V.NANDAGOPAL NAMBIAR
SRI.JOHNSON VARGHESE
SRI.DHEERAJ KRISHNAN PEROT
SMT.CHITRA JOHNSON
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD),
AIU HOUSE, 16 KOTLA MARG, NEW DELHI-110 002.
2 UNIVERSITY OF CALICUT,
THENJIPALAM, MALAPPURAM DISTRICT,
REPRESENTED BY ITS REGISTRAR-673 635.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.30075 OF 2019(H)
PETITIONER/S:
FARHA SHIRIN U.P.,
AGED 25 YEARS,
D/O ABDUL RASHEED U.P, KUTTIYIL PARAMBA MOLTY
MAHAL, POKKUNNU P.O, KOZHIKODE -673 013
BY ADVS.
SRI.HARISH R. MENON
SRI.K.T.SHYAMKUMAR
RESPONDENT/S:
1 THE SECRETARY GENERAL, ASSOCIATION OF INDIAN
UNIVERSITIES, AIU HOUSE , 16 KOTLA MARG,
NEW DELHI- 110002
2 THE REGISTRAR,
UNIVERSITY OF CALICUT,
MALAPPURAM-673635
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM-673635
4 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY & ZONAL CRICKET (WOMEN)
CHAMPIONSHIP, HEAD OF PHYSICAL EDUCATION
DEPARTMENT, SREE KERALA VARMA COLLEGE, THRISSUR.
5 GOVT. COLLEGE OF PHYSICAL EDUCATION,
KOZHIKODE, REPRESENTED BY ITS PRINCIPAL.
R1 BY ADV. SMT.O.M.SHALINA
R2 & R3 - SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.30133 OF 2019(N)
PETITIONER/S:
1 FAYIZ H.,
AGED 24 YEARS,
S/O. SAIDHALAVI N.H., RAMAN CHIRACKAL,
POOKOLATHUR, PULPATTA P.O.,
MALAPPURAM DISTRICT-676123.
2 RAHUL RAJ R.,
AGED 23 YEARS,
S/O. RAJENDRAN, THENNILAZHIKATHU VEEDU,
CHATHANOOR, CHATHANOOR P.O., KOLLAM DISTRICT.
3 SREENITH MOHAN,
AGED 24 YEARS,
S/O. MOHANAN T.S, THEKKEY GURUVAYUR,
THAMARAYOOR P.O., THRISSUR DISTRICT.
BY ADVS.
SRI.HARISH R. MENON
SRI.K.T.SHYAMKUMAR
SRI.A.G.PRASANTH
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 KOTLA MARG, NEW DELHI-110002.
2 THE REGISTRAR,
UNIVERSITY OF CALICUT,
MALAPPURAM-673635.
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM-673635.
W.P.(C)No.24672/19 & conn. cases 17
4 THE ORGANIZING SECRETARY,
ZONAL ATHLETICS (MEN), CHAMPIONSHIP,
HEAD OF PHYSICAL EDUCATION DEPARTMENT,
SREE VYASA NSS COLLEGE, VADAKKANCHERY,
THRISSUR DISTRICT, PIN-680062.
5 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY ATHLETICS(MEN)
CHAMPIONSHIP, HEAD OF PHYSICAL EDUCATION
DEPARTMENT, ANDHRA UNIVERSITY,
ANDHRA PRADESH, PIN-110062,
6 SREEKRISHNA COLLEGE,
GURUVAYUR, ARIYANNUR P.O.,
THRISSUR DISTRICT-680102,
REPRESENTED BY ITS PRINCIPAL.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R3 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.30419 OF 2019(B)
PETITIONER/S:
BIBIN JOY,
AGED 23 YEARS,
S/O JOY, VALIYANKAL HOUSE, KARIMANNUR,
PANNIMATTOM, IDUKKI-685 588.
BY ADVS.
SRI.K.R.ARUN KRISHNAN
SMT.DEEPA K.RADHAKRISHNAN
SHRI.RAMABHADRA KURUP T.B.
RESPONDENT/S:
1 JOINT SECRETARY, SPORTS BOARD,
ASSOCIATION OF INDIAN UNIVERSITIES, AIU HOUSE,
16 COMRADE INRAJIT GUPTA MARG, NEW DELHI-110002.
2 DIRECTOR,
DEPARTMENT OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, THENJIPALAM-673 632
3 CONVENOR,
INTER-ZONE SPORTS FESTIVAL,
UNIVERSITY OF CALICUT, THENJIPALAM-673 632
4 THE ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY POWERLIFTING,
MEN'S CHAMPIONSHIP, UNIVERSITY OF MUMBAI,
VIDHYA NAGARI, KALINA SANTA CRUZ, MUMBAI-400 098
5 PRINCIPAL,
ST.THOMAS COLLEGE,
THRISSUR-PALAKKAD ROAD,
THRISSUR-680 001
W.P.(C)No.24672/19 & conn. cases 19
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R3 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.30727 OF 2019(M)
PETITIONER/S:
RATHIN T. RAJ,
AGED 23 YEARS,
S/O. RAJAN .P., THIVALAPIL HOUSE,
THURUTHI P.O., KASARAGOD -671 351
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI-110 001
2 DIRECTOR,
DEPARTMENT OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, THENJIPALAM-673 632
3 CONVENOR,
D-ZONE SPORTS FESTIVAL, UNIVERSITY OF CALICUT,
THENJIPALAM-673 632
4 CONVENOR,
INTER-ZONE SPORTS FESTIVAL,
UNIVERSITY OF CALICUT, THENJIPALAM-673 632
5 PRINCIPAL,
CHRIST COLLEGE, COLLEGE ROAD,
IRINJALAKUDA NORTH P.O, THRISSUR-680 125
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R3 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.30882 OF 2019(I)
PETITIONER/S:
ABHEESH V.S.,
AGED 23 YEARS,
S/O.SATHEESAN.V.T., VELLACHIRA HOUSE,
NANDIPULAM.P.O., THRISSUR-680312.
BY ADV. SRI.V.A.VINOD
RESPONDENT/S:
1 JOINT SECRETARY,
SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
NEW DELHI-110002.
2 UNIVERSITY OF CALICUT,
REPRESENTED BY ITS REGISTRAR, THENJIPALAM-673632.
3 DIRECTOR,
DEPARTMENT OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, THENJIPALAM-673632.
4 ORGANIZING SECRETARY,
ALL INDIA INTER UNIVERSITY BADMINTON CHAMPIONSHIP
(SOUTH ZONE), OFFICE OF THE DIRECTOR OF PHYSICAL
EDUCATION, S.R.M. UNIVERSITY, CHENNAI,
TAMILANADU-603203.
5 PRINCIPAL,
CHRIST COLLEGE, IRINJALAKKUDA,
THRISSIR-680125.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R3 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.32427 OF 2019(C)
PETITIONER/S:
MARY AKSHAYA P.J.,
AGED 23 YEARS,
D/O. JOSEPH P.J., PALAKAL HOUSE,
MUNDAMVELI P.O., KOCHI - 682507.
BY ADVS.
SRI.V.V.NANDAGOPAL NAMBIAR
SRI.JOHNSON VARGHESE
SMT.SMITHA (EZHUPUNNA)
SRI.DHEERAJ KRISHNAN PEROT
SMT.CHITRA JOHNSON
RESPONDENT/S:
1 THE SECRETARY GENERAL, ASSOCIATION OF INDIAN
UNIVERSITIES (SPORTS BOARD),
AIU HOUSE, 16 KOTLA MARG, NEW DELHI - 110002.
2 UNIVERSITY OF CALICUT,
THENJIPALAM, MALAPPURAM DISTRICT - 673635,
REPRESENTED BY ITS REGISTRAR,
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 BY SRI. P.C. SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.32779 OF 2019(V)
PETITIONER/S:
AMAL KRISHNA K.S.,
AGED 24 YEARS,
S/O. SHAJU, KOOLATH HOUSE, PERINGANDOOR P.O.,
THRISSUR 680 581
BY ADVS.
SHRI.BEN RAJ K.R.
SRI.AJEESH S.BRITE
SMT.TINTU MOL P.R.
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES, AIU HOUSE,
16, KOTLA MARG, NEW DELHI - 110 002.
2 THE REGISTRAR,
UNIVERSITY OF CALICUT, MALAPPURAM -673 635
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM -673 635
4 THE ORGANIZING SECRETARY,
ZONAL GAMES (MEN) CHAMPIONSHIP, HEAD OF PHYSICAL
EDUCATION DEPARTMENT, PAZHASSI RAJA COLLEGE,
PULPALLY, VAYANAD DISTRICT.
5 THE ORGANIZING SECRETARY,
ZONAL GAMES (MEN) CHAMPIONSHIP, HEAD OF PHYSICAL
EDUCATION DEPARTMENT, KIIT UNIVERSITY, BHUBANESWAR.
R1 BY ADV. SMT.O.M.SHALINA, SC
R2 & R2 BY SRI. P.C. SASIDHARAN, SC
W.P.(C)No.24672/19 & conn. cases 24
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 16TH DAY OF DECEMBER 2019 / 25TH AGRAHAYANA, 1941
WP(C).No.34378 OF 2019(V)
PETITIONER/S:
SURYALEKSHMI M.P.,
AGED 23 YEARS,
D/O.PRADEEP M.S., MULLASSERY, MADAPLATHURUTH,
MOOTHAKUNNAM P.O., ERNAKULAM DISTRICT - 683 516.
BY ADVS.
SRI.HARISH R. MENON
SRI.K.T.SHYAMKUMAR
SRI.A.G.PRASANTH
RESPONDENT/S:
1 THE SECRETARY GENERAL,
ASSOCIATION OF INDIAN UNIVERSITIES,
AIU HOUSE, 16 KOTLA MARG, NEW DELHI - 110 002.
2 THE REGISTRAR, UNIVERSITY OF CALICUT,
MALAPPURAM - 673 635.
3 THE DIRECTOR OF PHYSICAL EDUCATION,
UNIVERSITY OF CALICUT, MALAPPURAM - 673 635.
4 THE ORGANIZING SECRETARY,
INTER COLLEGIATE BALL BADMINTON (WOMEN),
CHAMPIONSHIP, HEAD OF PHYSICAL EDUCATION
DEPARTMENT, MES COLLEGE, MAMPAD, MALAPPURAM
DISTRICT, PIN - 682 006.
5 THE PRINCIPAL, CARMEL COLLEGE,
MALA, THRISSUR DISTRICT, PIN - 680 018.
R1 SMT.O.M.SHALINA, STANDING COUNSEL ,
R2 & R3 BY SRI.P.C.SASIDHARAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.12.2019, ALONG WITH WP(C).24672/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.24672/19 & conn. cases 26
JUDGMENT
[ WP(C) Nos.24672, 25058, 25500, 25560, 25581, 25817, 25820, 26146, 26587, 28799, 29110, 29282, 30075, 30133, 30419, 30727, 30882, 32427, 32779 & 34378 of 2019] The captioned writ petitions are materially connected in respect of the Revised Eligibility Rules framed by the Association of Indian Universities for participation of students/athletes in National University Games, 2017-18 onwards, and therefore, I heard them together and propose to deliver this common judgment. In order to dispose of the writ petitions, I am relying upon the facts and documents available in W.P.(C) No.25058 of 2019, and the fate of the other writ petitions will depend upon the decision taken in the said writ petition.
2. The Association of Indian Universities has issued the Revised Eligibility Rules on the basis of the decision of the International University Sports Federation (FISU)(Federation Internationale Du Sport Universitaire). Apparently, FISU made amendments in the Rules in respect of age limit for participation of W.P.(C)No.24672/19 & conn. cases 27 students/athletes in FISU Sporting competitions from 2017-18 onwards and accordingly, the new approved "Age Limit" from 17 to 25 years was made applicable for participation of Indian Universities contingent/teams in all the sporting events, including the discipline of Basketball organized by the FISU. Therefore, it was decided to implement the age limit from 17 to 25 years along with existing "eligibility conditions" put in place for participation of bona fide and full time (regular) students, for participation in National University Games from 2017-18 onwards along with additional terms and conditions.
3. The Regulations of FISU was made available to me at the time of hearing, and Clause 1.6 of the General Terms therein is relevant to the context, which deals with the age limit prescribed and which is a subject matter to be discussed in these writ petitions, in view of the challenge made against the Rules framed by the Association of Indian Universities. Clause 1.6 read thus:
"1.6 Only the competitors who satisfy the following conditions may take part in a FISU sporting event:
a) be a national of the country they represent (with exception in Pairs Skating and Ice Dance events -
c.f. Figure Skating Sports W.P.(C)No.24672/19 & conn. cases 28 Regulations);
b) be at least 18 and not older than 25 years of age on the 31st December of the year of the event (age range specified in the FISU regulations and entry forms of the concerned Event)'
c) meet the conditions laid down under Art.5.2."
4. On the basis of the said imperatives prescribed by FISU, Rule 4 is framed by the Association of Indian Universities, which read thus:
"4. Accordingly, a copy of Revised Eligibility Rules is uploaded on our website www.aiu.ac.in for advance information and necessary action of all the stakeholders. Further, a copy of the same is being circulated to all member universities for advance information of all the stakeholders in due course of time.
. Age limit of the students shall be minimum 17 years and maximum up to 25 years.
. Only a bonafide, full time student, who is enrolled for a course of the University, which is of a minimum duration of one academic year, and whose examination is conducted by the University, shall be eligible to participate in the Inter-University tournaments.
. Students of open Universities shall be considered to be bonafide students and shall be eligible to participate provided they fulfil other conditions.
W.P.(C)No.24672/19 & conn. cases 29
. Ph.D., M.Phil., Compartment, etc.
students will be eligible to
participate only if in terms of the concerned university rules they are regarded to be bonafide students and fulfil other conditions laid down in this behalf. All students participating in the Inter University Tournaments shall fulfil the following conditions:
. Not more than 8 years have elapsed since a student passed the examination qualifying him/her for first admission to a university or college affiliated to a University. The 8 year period mentioned above shall be distributed as below:-
i. not more than 5 years after passing 10+2 or equivalent while pursuing graduate courses/studies.
ii. Not more than 3 years after passing Graduation or equivalent while pursuing post graduate course/studies, irrespective of any other conditions like change of class/course/faculty, joining lower class from higher, changing academic to professional courses or vice versa, provided that students admitted, after passing +2 examination, to graduate courses of more than 3 years duration like Medical, Engineering, Agriculture, Pharmacy etc. shall be eligible to participate in the Inter-University tournaments for the actual length of such graduate courses/studies.
. Only students, who are less than 25 years of age as on first July of the academic year in which the tournament is held, can participate".
Other conditions are also there, which are not required for the disposal of the writ petitions. W.P.(C)No.24672/19 & conn. cases 30
5. Therefore, on a comparison of the FISU Regulations and the Rules framed by the Association of Indian Universities, one thing is categoric and clear that minimum and maximum age limit is fixed. While the FISU has fixed an age limit in between 18 and 25 years, the Association of Indian Universities has fixed the age limit between 17 and 25 years. Therefore, there is substantial parity by and between the Regulations of the FISU and the Association of Indian Universities in that regard. However, the complexity in the case arises in the matter of splitting up of 8 years by and between graduate course studies for a period of five years after 10+2 or equivalent, and not more than 3 years after passing Graduation or equivalent while pursuing post graduate course/studies.
6. In many of the cases, if the students have completed five years after 10+2 or equivalent, and pursuing a graduate course of study, they are not permitted to participate in the Inter-Collegiate/Inter- Zonal tournaments to be conducted by the Universities in Kerala, on the basis that the 5 year period splitting up of 8 years in accordance with the Rules is over. In some of the cases, some students have studied the Degree, however, dropped out and joined for other W.P.(C)No.24672/19 & conn. cases 31 degree courses, and in some other cases, the Post Graduate students have dropped midway through and joined for other Post Graduate courses. Therefore, the thrust of the contention advanced by the petitioners is that, the classification made by and between the graduates and the post graduates is unreasonable, and it has no nexus sought to be achieved. It is also pointed out that, the classification made by the University by splitting up 8 years by and between the graduates and the post graduates is irrelevant and irrational, and therefore, the said provision is to be struck down.
7. A statement is filed for and on behalf of the Association of Indian Universities, fully supporting the revised Rules framed.
8. I have heard respective counsel across the Bar, and perused the pleadings and the documents on record.
9. As I have pointed out earlier, it is clear from the Rules of the Association of Indian Universities that the bona fide and full time (regular) students are entitled for participation in National University Games from 2017-18 onwards. Therefore, the sum and substance of the Rule basically is that, the W.P.(C)No.24672/19 & conn. cases 32 students should be pursuing a course of study bona fidely in a college or Department of the University etc. etc., recognized by the University. So also, there is no reservation for the graduates and the post graduates while selecting a team. The question, therefore, emerges for consideration is, whether the classification made by and between the degree students and post graduate students is a reasonable classification which can stand the test of Article 14 of the Constitution of India.
10. The principle of law enunciated by constitutional courts in that regard is that, if the classification is not patently arbitrary, the court will not interfere with the legislation and hold it discriminatory, merely because it involves hardship or inequality or other allied inconveniences. So also, unless a legislation, rule, order etc. fails to satisfy the dual test of intelligible classification and rationality of the object sought to be achieved, no judicial interference is normally called for. In order to pass the test, two conditions must be fulfilled:
viz., (1) that the classification must be founded on an intelligible differentia which distinguishes those that are grouped together from others and; (2) that W.P.(C)No.24672/19 & conn. cases 33 differentia must have a rational relation to the object sought to be achieved.
11. Bearing in mind the aforesaid principles, my attempt is to find out whether the classification of 8 years prescribed by and between the graduation and post graduation is a valid classification. In my considered opinion, when there is no prohibition to pursue different degree courses one after the other by a student or one or more post graduate course, the classification done in the Rules for pursuing a degree course for a period of 5 years alone after 10+2 or qualifying examination, and thereafter three years for pursuing a post graduate course, as a qualification for participating in the Zonal Meet, University Meet etc. etc. has no nexus sought to be achieved. The selection to a team of sports and games is on the basis of competency of a sportsman and it has many facets such as skill, stamina, discipline, team combination and physical fitness. In a selection process to a team, there is no credibility given to a course of study bona fidely pursued by a student. To cite an example, a student pursuing a post graduate study may not be as competent as a student pursuing a degree course in the particular sporting event, and therefore, competency, W.P.(C)No.24672/19 & conn. cases 34 efficiency, skill, team work and discipline are the sine-qua-non for the selection of a student to a team and that has nothing to do with the course of study.
12. So also, a student younger in age may have more stamina than an older student pursuing a post graduate study, but the older student may have more skill than the younger one and the selectors are adopting various criteria depending on the game and the position to be played and ultimately the robust and competent will emerge successful in the process of selection. Therefore, when the basic requirements to become a good sports-person are different from the academic pursuits, there is no reasonableness in classifying the duration of various courses as a qualification to participate in the tournaments.
13. So much so, a student has the freedom and liberty to select his course of study and merely because the student thought of discontinuing a course of study and join for another degree course, that by itself cannot disqualify him to participate in a selection process or get selected in the University team, if he/she is within the period of 8 years, and between 17 and 25 years of age. The period of 8 years and maximum age of 25 years as per the revised Rules W.P.(C)No.24672/19 & conn. cases 35 may be a reasonable classification, since the period so stipulated is a reasonable period for a bona fide student to participate in the sports and games. To put it otherwise, by segregating the period of 8 years by and between degree and post graduate students, no nexus is sought to be achieved.
14. That apart, there is no quota earmarked for graduates and post graduates in the matter of selection to a University team, which also cannot be done, since to subserve the best interest of sports and to maintain true sportsman spirit, such classification would only spoil the team spirit, and larger interest of the College and University team. In order to be competent in the race for selection, regular practice on the field is the requirement and on maintaining physical fitness alone, one will be able to achieve the target of being a member of the University team, and merely because at one point of time, he had the competency to be a member of a team, that does not mean that without physical fitness, maintaining skill and stamina, he will get selected for the subsequent years. Which thus also means, only the fittest will survive in the competition for selection to the University team. W.P.(C)No.24672/19 & conn. cases 36
15. In my considered opinion, even going by FISU Regulations, there is no segregation at all made by and between graduates and post graduates and there is no splitting up of period of 8 years for participation. There, the only criteria is the age of 18 to 25 years as on the 31st December of the year of the event.
16. Having regard to the facts and circumstances and the proposition of law discussed above, I am of the considered opinion that, splitting up the 8 years period prescribed under Rule 4 of the Revised Eligibility Rules of the Association of Indian Universities has no nexus sought to be achieved, and the classification cannot stand the twin test of reasonableness discussed above, and is therefore, unconstitutional. Accordingly, I strike down the said classification made, and consequently, there will be a direction to the Universities to permit the students to participate for a period of 8 years between the age of 17 and 25 years, as is prescribed under Rule 4 of the Rules discussed above.
The writ petitions are allowed accordingly.
Sd/-
SHAJI P.CHALY
St/-17.12.2019 JUDGE
W.P.(C)No.24672/19 & conn. cases 37
APPENDIX OF WP(C) 24672/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 CERTIFICATE OF THE 1ST PETITIONER ISSUED BY
THE PRINCIPAL, SRI.VYASA NSS COLLEGE, WADAKKANCHERY, THRISSUR ON 27.08.2019. EXHIBIT P2 CERTIFICATE OF THE 2ND PETITIONER ISSUED BY THE PRINCIPAL, SRI.VYASA NSS COLLEGE, WADAKKANCHERY, THRISSUR ON 27.08.2019. EXHIBIT P3 A TRUE COPY OF THE RELEVANT PAGES OF THE ELIGIBILITY RULES FOR THE PARTICIPATION OF STUDENTS IN NATIONAL UNIVERSITY GAMES 2017- 2018 ONWARDS.
EXHIBIT P4 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE FIRST PETITIONER MARCH, 2012.
EXHIBIT P5 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE SECOND PETITIONER MARCH 2012.
EXHIBIT P6 TRUE COPY OF THE CERTIFICATE OF 1ST PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION DATED 13.05.2014. EXHIBIT P7 TRUE COPY OF THE CERTIFICATE OF 2ND PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION DATED 13.05.2014. EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN WP(C)NO.30686 OF 2018 PASSED BY THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE JUDGMENT IN WP(C)39101 OF 2018 PASSED BY THIS HON'BLE COURT.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 38 APPENDIX OF WP(C) 25058/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE 10TH MARKS CARD AND THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE PETITIONER'S MARKS-CARD OF THE 12TH STANDARD.
EXHIBIT P3 TRUE COPY OF THE MERIT CERTIFICATES ISSUED TO THE PETITIONER (TWO IN NUMBER).
EXHIBIT P4 TRUE COPY OF THE PETITIONER'S LETTER ADDRESSED TO THE 4TH RESPONDENT AND THE REPLY GIVEN BY THE 4TH RESPONDENT TO THE PETITIONER.
EXHIBIT P4(A) TRUE COPY OF THE PROGRAM CHART OF THE GAMES.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE ASSOCIATION OF INDIAN UNIVERSITIES.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN W.P.(C)NO.27892/2018.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 39 APPENDIX OF WP(C) 25500/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (10 +2) OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY OF DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY THE UNIVERSITY OF CALICUT.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.
EXHIBIT P6 TRUE COPY OF THE SPORTS CALENDAR DATED 03.09.2019 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 01.10./2018 IN WP(C)NO.27892/2018 AND CONNECTED MATTERS EXHIBIT P8 TRUE COPY OF THE JUDGMENT IN WP(C)NO.32869/2018 DATED 09.10.2018. RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 40 APPENDIX OF WP(C) 25560/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (10-2) OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY PROVISIONAL DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY KANNUR UNIVERSITY.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.7.2017.
EXHIBIT P6 TRUE COPY OF THE SPORTS CALENDAR DATED 3.9.2019 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 1.10.2018 IN WPC NO.27892 /2018 AND CONNECTED MATTERS.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 41 APPENDIX OF WP(C) 25581/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C. CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (10+2) OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY TAMILNADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.
EXHIBIT P6 TRUE COPY OF THE SPORTS CALENDAR DATED 03.09.2019 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN W.P.(C) NO.27892/2018 AND CONNECTED MATTERS.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 42 APPENDIX OF WP(C) 25817/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C. CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (10+2) OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY OF DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY TAMILNADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.
EXHIBIT P6 TRUE COPY OF THE SPORTS CALENDAR DATED 03.09.2019 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN WP(C) NO.27892/2018 AND CONNECTED MATTERS.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 43 APPENDIX OF WP(C) 25820/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (10+2) OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY CALICUT UNIVERSITY, EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.
EXHIBIT P6 TRUE COPY OF THE SPORTS CALENDER DATED 03.09.2019 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN WP(C) NO.27892/2018 AND CONNECTED MATTERS.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 44 APPENDIX OF WP(C) 26146/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 1ST PETITIONER.
EXHIBIT P2 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 2ND PETITIONER.
EXHIBIT P3 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 3RD PETITIONER.
EXHIBIT P4 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 4TH PETITIONER.
EXHIBIT P5 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 5TH PETITIONER.
EXHIBIT P6 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 6TH PETITIONER.
EXHIBIT P7 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 7TH PETITIONER.
EXHIBIT P8 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 8TH PETITIONER.
EXHIBIT P9 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 9TH PETITIONER.
EXHIBIT P10 CERTIFICATE ISSUED BY THE PRINCIPAL GOVT.
COLLEGE OF PHYSICAL EDUCATION DATED 28/09/2019 TO 10TH PETITIONER.
EXHIBIT P11 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD) DATED 28/07/2017.
EXHIBIT P12 TRUE COPY OF SSLC BOOK OF 1ST PETITIONER. W.P.(C)No.24672/19 & conn. cases 45 EXHIBIT P13 TRUE COPY OF SSLC BOOK OF 2ND PETITIONER. EXHIBIT P14 TRUE COPY OF SSLC BOOK OF 3RD PETITIONER. EXHIBIT P15 TRUE COPY OF SSLC BOOK OF 4TH PETITIONER. EXHIBIT P16 TRUE COPY OF SSLC BOOK OF 5TH PETITIONER. EXHIBIT P17 TRUE COPY OF SSLC BOOK OF 6TH PETITIONER. EXHIBIT P18 TRUE COPY OF SSLC BOOK OF 7TH PETITIONER. EXHIBIT P19 TRUE COPY OF SSLC BOOK OF 8TH PETITIONER. EXHIBIT P20 TRUE COPY OF SSLC BOOK OF 9TH PETITIONER. EXHIBIT P21 TRUE COPY OF SSLC BOOK OF 10TH PETITIONER. EXHIBIT P22 TRUE COPY OF JUDGMENT IN W.P.C.27892/2018 DATED 01/10/2018 DOWNLOADED FROM OFFICIAL WEBSITE OF HIGH COURT OF KERALA.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 46 APPENDIX OF WP(C) 26587/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE HEAD OF THE DEPARTMENT, SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCES UNDER THE 3RD RESPONDENT CERTIFYING THAT THE PETITIONER IS THEIR STUDENT DATED 23/09/2019.
EXHIBIT P2 A TRUE COPY OF THE BACHELOR OF ENGLISH LITERATURE DEGREE CERTIFICATE OF THE PETITIONER GIVEN BY THE 3RD RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE BACHELOR OF PHYSICAL EDUCATION DEGREE CERTIFICATE OF THE PETITIONER GIVEN BY THE 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28/07/2017.
EXHIBIT P5 A TRUE COPY OF THE ORDER IN WP(C) 27892/2018 DATED 01/10/2018.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 47 APPENDIX OF WP(C) 28799/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE S.S.L.C. CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE (+2)OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION.
EXHIBIT P4 TRUE COPY OF THE COURSE CERTIFICATE DATED 21.10.2019 ISSUED FROM THE SREE NARAYANA COLLEGE, KOLLAM.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES DATED 28.07.2017 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN WP(C)NO.27892/2018 ON THE FILES OF THIS HON'BLE COURT.
EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED 30.09.2019 IN WP(C) NO.26007/2019 ON THE FILES OF THIS HON'BLE COURT.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 48 APPENDIX OF WP(C) 29110/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE HEAD OF THE DEPARTMENT, SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCES UNDER THE 3RD RESPONDENT CERTIFYING THAT THE PETITIONER IS THEIR STUDENT DATED 23-09-2019 EXHIBIT P2 TRUE COPY OF THE SSLC CERTIFICATE OF THE PETITIONER EXHIBIT P3 TRUE COPY OF THE DEGREE CERTIFICATE OF THE PETITIONER EXHIBIT P4 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.7.2017 EXHIBIT P5 TRUE COPY OF THE ORDER IN WP(C) 27892/2018 DATED 01/10/2018 RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 49 APPENDIX OF WP(C) 29282/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 CERTIFICATE ISSUED BY THE PRINCIPAL DEPARTMENT OF EDUCATION UNDER THE UNIVERSITY OF CALICUT DATED 29.10.2019 TO THE IST PETITIONER.
EXHIBIT P1(A) CERTIFICATE ISSUED BY THE PRINCIPAL DEPARTMENT OF EDUCATION UNDER THE UNIVERSITY OF CALICUT DATED 29.10.2019 TO THE 2ND PETITIONER.
EXHIBIT P2 TRUE PHOTOCOPY OF THE ORDER BY THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD) DATED 28.7.2017.
EXHIBIT P3 A TRUE COPY OF SSLC BOOK OF IST PETITIONER. EXHIBIT P3(A) A TRUE COPY OF SSLC BOOK OF 2ND PETITIONER. EXHIBIT P4 TRUE COPY OF JUDGMENT IN WPC 27892 OF 2018 DATED 1.10.2018 DOWNLOADED FROM OFFICIAL WEBSITE OF HIGH COURT OF KERALA.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 50 APPENDIX OF WP(C) 30075/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE CERTIFICATE EVIDENCING THE SAME ISSUED BY THE PRINCIPAL OF GOVT. COLLEGE OF PHYSICAL EDUCATION, KOZHIKODE.
EXHIBIT P2 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION.
EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY RULES.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGMENT WP(C) NO.27892/2018 PASSED BY THIS HON'BLE COURT DATED 1.10.2018.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 51 APPENDIX OF WP(C) 30133/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE CERTIFICATE OF 1ST PETITIONER EVIDENCING THE SAME ISSUED BY THE PRINCIPAL OF SREE KRISHNA COLLEGE, GURUVAYUR.
EXHIBIT P2 THE CERTIFICATE OF THE 2ND PETITIONER EVIDENCING THE SAME ISSUED BY THE PRINCIPAL OF SREE KRISHNA COLLEGE, GURUVAYUR.
EXHIBIT P3 THE CERTIFICATE OF 3RD PETITIONER EVIDENCING THE SAME ISSUED BY THE PRINCIPAL OF SREE KRISHNA COLLEGE, GURUVAYUR.
EXHIBIT P4 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION OF THE 1ST PETITIONER.
EXHIBIT P5 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION OF THE 2ND PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION OF THE 3RD PETITIONER.
EXHIBIT P7 TRUE COPY OF THE ELIGIBILITY RULES.
EXHIBIT P8 A TRUE COPY OF THE COMMON JUDGMENT WPC NO.27892/2018 PASSED BY THIS HON'BLE COURT DATED 1.10.2018 IN IDENTICAL CASES.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 52 APPENDIX OF WP(C) 30419/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.U.O.NL.12171/2019/ADMN DATED 05.09.2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE S.S.L.C.CERTIFICATE OF THE PETITIONER EXHIBIT P4 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EXAMINATION,KERALA.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017 EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN W.P(C)NO.27892/2018 AND CONNECTED MATTERS RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 53 APPENDIX OF WP(C) 30727/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE BONAFIDE CERTIFICATE ISSUED TO THE PETITIONER BY THE 5TH RESPONDENT DATED 11.11.12019 EXHIBIT P2 TRUE COPY OF THE S.S.L.C CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE HIGHER SECONDARY CERTIFICATE OF THE PETITIONER ISSUED BY THE BOARD OF HIGHER SECONDARY EDUCATION, KERALA.
EXHIBIT P4 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 01.10.2018 IN W.P.(C)NO.27892/2018 AND CONNECTED MATTERS.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 54 APPENDIX OF WP(C) 30882/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE BONAFIDE CERTIFICATE OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE S.S.L.C CERTIFICATE OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE VOCATIONAL HIGHER SECONDARY EDUCATION CERTIFICATE OF THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE ORDER U.O.NO.15590/2019/ADMN DATED 4.11.2019.
EXHIBIT P5 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.7.2017.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 1.10.2018 IN WPC.NO.27892/2018 AND CONNECTED MATTERS. EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 9.10.2018 IN WPC.NO.32869 OF 2018.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 55 APPENDIX OF WP(C) 32427/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 CERTIFICATE ISSUED BY THE CO-ORDINATOR DEPARTMENT OF PHYSICAL EDUCATION DATED 18.09.2019.
EXHIBIT P2 CERTIFICATES ISSUED BY THE MAHATMA GANDHI UNIVERSITY TO THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE ORDER BY THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD)DATED 28.07.2017.
EXHIBIT P4 A TRUE COPY OF SSLC BOOK OF THE PETITIONER. EXHIBIT P5 TRUE COPY OF JUDGMENT IN WPC 27892 OF 2018 DATED 01.10.2018 DOWNLOADED FROM OFFICIAL WEBSITE OF HIGH COURT OF EKRALA.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN WPC 26146/2019 DATED 01.10.2019.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 56 APPENDIX OF WP(C) 32779/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE CERTIFICATE EVIDENCING THE SAME ISSUED BY THE PRINCIPAL.
EXHIBIT P2 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION.
EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY RULES EXHIBIT P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE CALICUT UNIVERSITY FOR 2ND PRIZE IN INTER COLLEGIATE ARCHERY CHAMPIONSHIPS.
EXHIBIT P5 TRUE COPY OF ELIGIBILITY RULES EXHIBIT P6 A TRUE COPY OF SSLC CERTIFICATE EXHIBIT P7 A TRUE COPY OF THE COMMON JUDGMENT WP(C) NO. 27892/2018 PASSED BY THIS HON'BLE COURT DATED 1/10/2018 IN IDENTICAL CASE.
RESPONDENTS' EXHIBITS: NIL W.P.(C)No.24672/19 & conn. cases 57 APPENDIX OF WP(C) 34378/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE CERTIFICATE ISSUED BY THE PRINCIPAL.
EXHIBIT P2 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER HIGHER SECONDARY EXAMINATION.
EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY RULES.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGMENT IN W.P. (C)NO.27892/2018 PASSED BY THIS HON'BLE COURT DATED 01.10.2018.
RESPONDENTS' EXHIBITS: NIL