Section 1 in Telangana Protection of Depositors of Financial Establishments Act, 1999
1. Short title, extent and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.81, Home (Legal) Department, dated 21.05.2016.] Protection of Depositors of Financial Establishments Act, 1999.(2)It extends to the whole of the State of [Telangana.] [Substituted by G.O.Ms.No.81, Home (Legal) Department, dated 21.05.2016.](3)It shall come into force on such date as the Government may, by notification, appoint.
