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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

17. Officers and employees of Adjudicating Authority.

(1)The Government shall provide each Adjudicating Authority with such officers and employees as that Government may think fit.
(2)The officers and employees of the Adjudicating Authority shall discharge their functions under the general superintendence of the Chairperson of the Adjudicating Authority.