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[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Tamilnadu - Subsection

Section 261(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)cause such bars, chains, or posts to be fixed across or in any street in which any such work is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.