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[Cites 0, Cited by 5] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(3) in The Bombay University Act, 1974

(3)When the office of the Finance Officer falls vacant, or when the Finance Officer is, by reason of illness, or absence or any other cause, unable to perform the duties of his office, such duties shall be performed for the time being, for a period not exceeding six months or until a Finance Officer is duly appointed, whichever is earlier, by such person as the Vice-Chancellor may appoint for the purpose.