Section 37 in Rajasthan Registration Rules, 1955 Volume II
37. Sub-Registrars.
- Sub-Registrars are of two categories, viz-(a)Ex-officio, and(b)Whole-time or Departmental.Generally, Tehsildars and in some places Naib-Tehsildars and Extra Magistrates have been appointed ex-officio Sub-Registrars. At Important places, viz.. Jaipur, Jodhpur, Bikaner. Udaipur, Kotah & Alwar, provision has been made for posting whole-time Sub-Registrars.
