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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2)(a) in Orissa Municipal Rules, 1953

(a)Elections to the Committee mentioned in Sub-section (1) of Section 58 of the Act shall be taken up first in the order in which the Standing Committees are mentioned in the said sub-section.