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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(1)The Safety Commissioner shall prepare in such form and in such time, for each financial year as may be prescribed, an annual report giving a full account of its activities during the previous financial year.