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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

(1)The United Provinces Control of Supplies (Temporary Powers) Ordinance, 1946 (U.P. Ordinance II of 1946) is hereby repealed.