Supreme Court - Daily Orders
Commissioner Of Customs, Kandla vs M/S Psl Ltd . on 10 November, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.40 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.D 25342/2014
COMMISSIONER OF CUSTOMS, KANDLA Appellant(s)
VERSUS
M/S PSL LTD & ORS. Respondent(s)
(With appln. (s) for condonation of delay in filing appeal and
office report)
WITH C.A. NO.D 25352/2014
(With Office Report)
Date : 10/11/2014 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Mukul Rohatgi, A.G.
Mr. L.N. Rao, ASG
Mr. Abhinav Mukerji, Adv.
Mr. Ritesh Kumar, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Vikram Nankani, Sr. Adv.
CA D25352/14 Mr. Monish Panda, Adv.
Mr. Udit Jain, Adv.
Mr. Harish Pandey, AOR
CA D25352/14 Mr. Alok Yadav, Adv.
Mr. Praveen Kumar, AOR
Mr. M.P. Devanath, Adv.
Mr. Vivek Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on Friday (14.11.2014), along with C.A. No.D 25350 of 2014, as prayed for by Mr. Mukul Rohatgi, learned Attorney General appearing for the petitioners.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.11.11 19:07:27 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master