Supreme Court - Daily Orders
Executive Board Of Methodist Church In ... vs The State Of Karnataka Police ... on 4 July, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
1
Miscellaneous Application No. 1406-1408/2023
ITEM NO.25 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1406-1408/2023 in SLP(C) No.14228-
14230/2017
EXECUTIVE BOARD OF METHODIST CHURCH
IN INDIA DISTRICT SUPERINTENDENT
BELAGAVI DISTRICT REV. DR. PRABHAKAR SHADRACK Petitioner(s)
VERSUS
THE STATE OF KARNATAKA POLICE HEADQUARTERS
THE COMMISSIONER OF POLICE Respondent(s)
(FOR ADMISSION )
Date : 04-07-2023 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Ms. Misha Rohatgi, AOR
Mr. Bharat Monga, Adv.
For Respondent(s) Mr. Ashok Kumar Singh, Adv.
Mr. Shrestha Chaudhary, Adv.
Ms. Pragya Singh, Adv.
Mr. Akshay Singh, Adv.
Mr. Shantwanu Singh, AOR
Mr. V. N. Raghupathy, AOR
Mr. T. R. B. Sivakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned District Judge has sought further extension of time by six months as apparently what Signature Not Verified Digitally signed by ASHA SUNDRIYAL was stated before this Court on the last date that a Date: 2023.07.04 17:05:19 IST Reason: settlement was being worked out, actually never materialized. The evidence is stated to be going on. 2 Miscellaneous Application No. 1406-1408/2023 The trial Court will thus, conclude the trial within the extra time of six months as number of extensions have already been granted.
The Miscellaneous Applications stand disposed of accordingly.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)