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Supreme Court - Daily Orders

Executive Board Of Methodist Church In ... vs The State Of Karnataka Police ... on 4 July, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

                                                         1
     Miscellaneous Application No.    1406-1408/2023




     ITEM NO.25                              COURT NO.2                      SECTION IV-A

                               S U P R E M E C O U R T O F              I N D I A
                                       RECORD OF PROCEEDINGS

     Miscellaneous            Application       No.1406-1408/2023       in    SLP(C)   No.14228-
     14230/2017

     EXECUTIVE BOARD OF METHODIST CHURCH
     IN INDIA DISTRICT SUPERINTENDENT
     BELAGAVI DISTRICT REV. DR. PRABHAKAR SHADRACK                           Petitioner(s)

                                                       VERSUS

     THE STATE OF KARNATAKA POLICE HEADQUARTERS
     THE COMMISSIONER OF POLICE                                              Respondent(s)
     (FOR ADMISSION )

     Date : 04-07-2023 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                Ms. Misha Rohatgi, AOR
                                      Mr. Bharat Monga, Adv.

     For Respondent(s)                Mr. Ashok Kumar Singh, Adv.
                                      Mr. Shrestha Chaudhary, Adv.
                                      Ms. Pragya Singh, Adv.
                                      Mr. Akshay Singh, Adv.
                                      Mr. Shantwanu Singh, AOR
                                      Mr. V. N. Raghupathy, AOR

                                      Mr. T. R. B. Sivakumar, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Learned District Judge has sought further extension of time by six months as apparently what Signature Not Verified Digitally signed by ASHA SUNDRIYAL was stated before this Court on the last date that a Date: 2023.07.04 17:05:19 IST Reason: settlement was being worked out, actually never materialized. The evidence is stated to be going on. 2 Miscellaneous Application No. 1406-1408/2023 The trial Court will thus, conclude the trial within the extra time of six months as number of extensions have already been granted.

The Miscellaneous Applications stand disposed of accordingly.

(ASHA SUNDRIYAL)                                       (POONAM VAID)
ASTT. REGISTRAR-cum-PS                                COURT MASTER (NSH)