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State of Uttar Pradesh - Section

Section 67 in The U.P. Co-operative Societies Employees Service Regulations, 1975

67. [ [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.]

No. employee of a Co-operative Society shall take part in any political election or an election pertaining to an elective office of a Co-operative Society except the Society of which he is a member or a legally elected delegate].