Gujarat High Court
Central Bureau Of Investigation vs Pravinchandra Venilal Sopariwala, ... on 5 September, 2018
Bench: S.R.Brahmbhatt, A.G.Uraizee
R/CR.MA/2585/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 2585 of 2018
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CENTRAL BUREAU OF INVESTIGATION
Versus
PRAVINCHANDRA VENILAL SOPARIWALA,
SENIOR BRANCH MANAGER (BOB)
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Appearance:
MR RC KODEKAR(1395) for the PETITIONER(s) No. 1
DENISHKUMAR B MORAKHIA(8968) for RESPONDENT(s) No. 4
MR HRIDAY BUCH(2372) for the RESPONDENT(s) No. 1,2
R M SHAIKIH(7809) for the RESPONDENT(s) No. 3
RULE NOT RECD BACK(63) for the RESPONDENT(s) No. 6
RULE UNSERVED(68) for the RESPONDENT(s) No. 5
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 05/09/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Let there be issuance of fresh Rule to unserved Respondents Nos.5 and 6 returnable on 4th October 2018.
Direct Service is permitted.
(S.R.BRAHMBHATT, J) (A.G.URAIZEE, J) mohd Page 1 of 1