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Union of India - Section

Section 35 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

35. Minimum requirements for training In advanced fire fighting.- (1) Seafarers designated to control fire-fighting operations shall have successfully completed advanced training in techniques for fighting fire with particular emphasis on organisation, tactics and command in accordance with the provisions of section A-VI/3 of the STCW Code and shall meet the standard of competence specified therein.

(2)On satisfactory completion of advanced training in techniques for fighting fire and demonstration of competence to undertake the tasks, duties and responsibilities set out in Table A-VI/3 of the STCW Code, an appropriate certificate shall be issued to the seafarer