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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(r) in The Shree Somnath Sanskrit University Act, 2005

(r)to establish the schools for languages and literature philosophy, veda-vedanga, Shikshaka-Prashikshana, Dharma Shastra and such other schools as may be declared to be schools under the regulations.