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[Cites 0, Cited by 0] [Section 62A(5)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(5)(e) in The U.P. Factories Rules, 1950

(e)exhaust ducts of safety ventilation systems should be so designed and placed that their ducts discharge the mixture of air and flammable substance away from the workrooms and not near windows or doors or other openings from where the mixture could re-enter the workrooms;