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[Cites 0, Cited by 0] [Section 30(10)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(10)(iv) in Punjab Urban Planning and Development Building Rules, 2018

(iv)In case of corner plot, radius of corner boundary wall shall be minimum 5'-0" or 1/8th of the width of the adjoining road whichever is more and maximum upto 20'-0".