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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2) in The Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948

(2)It extends to the whole of the [State of Orissa except the district of Sambalpur] [It also extends to the partially excluded areas of Ganjam Agency, district of Koraput, Angul and Khondmals vide Notification No. 2910R./13.3.1949 published vide Orissa Gazette, 1948 Part III.].