Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(1) in Rajasthan Land Revenue (Land Records) Rules, 1957

(1)Pucca or masonry well is one having complete living of stones or bricks, set in cement or mortar or mud or has been excavated through solid rock as to give the appearance of pucca well.