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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(2)(iv) in The Gujarat Ayurved University Act, 2021

(iv)the procedure to be followed by the Board of Governors and any committee or the other body constituted under this Act or by the regulations in the conduct of it’s business, exercise of the powers and discharge of its function;