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Himachal Pradesh High Court

Kalit Puri And Others vs State Of H.P. And Others Alongwith on 25 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Kalit Puri and others Versus State of H.P. and others alongwith connected matters .

CWP No.2581 of 2019 a/w COPC No.91 of 2018, CWP No.2942 of 2020, CWPOA No.190 of 2020 and CWP No.1218 of 2021, LPA No.78 of 2022, CWP No.474 of 2022 and CWP No.607 of 2023 CWP No.2581 of 2019, COPC No.91 of 2018, CWPOA No.190 of 2020, CWP No.474 of 2022 and CWP No.607 of 2023 25.04.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner(s) in respective petitions.

Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Kunal Verma, Advocate, for respondents No.6 and 7 in CWP No.2581 of 2019, Mr. Adarsh K. Vashista, Advocate, for respondents No.8 to 11 in CWP No.2581 of 2019.

Mr. I.S. Narwal, Advocate, for respondents No.12 and 14 in CWP No.2581 of 2019.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, and Mr. Prep P. Chauhan, Advocate, for the applicants/proposed respondent No.2 in CMP No.12159 of 2022.

Ms. Shalini Thakur, Advocate, for respondent No.2 in CWPOA No.190 of 2020, Mr. Umesh Kanwar, Advocate, for respondent No.3, in CWP No.474 of 2022.

CWP No.2942 of 2020

Mr. Onkar Jairath, Advocate, for the petitioner. Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

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CWP No.1218 of 2021
Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
LPA No.78 of 2022
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the appellants-State.
As jointly prayed for, list 26.04.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge April 25, 2023 (Bhardwaj) ::: Downloaded on - 25/04/2023 20:43:09 :::CIS