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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(c) in Bihar Land Mutation Rules, 2012

(c)............................................................. I/we request you to kindly mutate above land in my/our name condoning the delay in filing mutation petition and also enter my/our name in concerned Revenue records with details of land mutated.