Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] Union of India - Section Section 282 in The Companies Act, 1956 282. Duty of Director to disclose age .-[ Repealed by the Companies (Amendment) Act, 1965 (31 of 1965), section 38 (w.e.f. 15-10-1965).] Vacation of office by Directors
