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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10) in Tamil Nadu Local Fund Audit Rules, 2016

(10)The auditor shall arrange for a discussion with the Executive authority before the commencement of the audit of any local authority regarding the course of audit, duration and production of records for the smooth conduct of audit.