Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Haryana - Subsection Section 101(2) in Punjab Jail Manual (2)at the time of the discharge of every prisoner from the jail, the Medical Officer shall enter in the proper register, the state of health and the weight of the convict so discharged.
