Madras High Court
I.Nagendran vs The Director Of Town And Country ... on 5 March, 2020
Author: S.S.Sundar
Bench: S.S.Sundar, C.Saravanan
W.P.(MD)No.20050 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 05.03.2020
CORAM:
THE HONOURABLE MR.JUSTICE S.S.SUNDAR
and
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P(MD)No.20050 of 2017
and
W.M.P.(MD)Nos.16309 of 2017 and 6130 of 2018
I.Nagendran ... Petitioner
Vs.
1.The Director of Town and Country Planning,
Anna Salai, Chennai.
2.The District Collector,
Madurai District, Madurai.
3.The Commissioner,
Madurai City Municipal Corporation,
Tallakula, Madurai – 2.
4.The Local Planning Authority,
represented by its Member Secretary,
Madurai City Municipal Corporation Building,
Madurai.
5.The Executive Engineer,
Ground Water Division,
Public Works Department,
Madurai.
6.S.Kannan
7.S.Balasubramanian
8.S.Sakthibharathi
1/4
http://www.judis.nic.in
W.P.(MD)No.20050 of 2017
9.The Proprietor,
Visvas Promotors (P) Limited,
No.84, T.P.K.Road,
Andalpuram, Madurai. ... Respondents
Prayer: Writ Petition filed under Article 226 of Constitution of India,
to issue a Writ of Mandamus, to direct the respondents 1 to 4 herein
to cancel the planning approval given in favour of the respondents 6
to 8 herein in his approval No.9A/2017 to 9C/2017, dated
24.03.2017 and consequently, to forbear the respondents 6 to 9
herein from constructing / digging of the well in Ward No.23, Block
No.25, T.S.No.17/10 (Old S.F.No.133/7C) in Ponmeni Village,
Madurai Corporation, Madurai.
For Petitioner :Mr.K.Hemakarthikeyan
For R1, R2, R4 and R5:Mr.VR.Shanmuganathan
Special Government Pleader
For R3 :Mr.R.Murali
For R9 :Mr.S.Parthasarathy
***
ORDER
(Order of the Court was delivered by S.S.SUNDAR,J.) When the Writ Petition is taken up for hearing, the learned counsel for the petitioner seeks permission of this Court to withdraw this Writ Petition and he has also made an endorsement to 2/4 http://www.judis.nic.in W.P.(MD)No.20050 of 2017 that effect. Recording the same, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
[S.S.S.R., J.] [C.S.N., J.] 05.03.2020 Index : Yes / No cmr To
1.The Director of Town and Country Planning, Anna Salai, Chennai.
2.The District Collector, Madurai District, Madurai.
3.The Commissioner, Madurai City Municipal Corporation, Tallakula, Madurai – 2.
4.The Member Secretary, The Local Planning Authority, Madurai City Municipal Corporation Building, Madurai.
5.The Executive Engineer, Ground Water Division, Public Works Department, Madurai.
3/4http://www.judis.nic.in W.P.(MD)No.20050 of 2017 S.S.SUNDAR, J.
and C.SARAVANAN, J.
cmr W.P(MD)No.20050 of 2017 05.03.2020 4/4 http://www.judis.nic.in