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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(h) in The Insurance Rules, 1939

(h)Short period covers in respect of insurance connected with aircraft hulls and other aviation risks and marine hulls .-Short period covers may be granted on a hull covered basis on the following risks, namely:--
(i)aircraft hulls,
(ii)marine hulls,
(iii)legal liability to passengers,
(iv)automatic personal accident insurance to passengers,
(v)blanket policies covering liability in excess of basic cover connected with aviation risks,
(vi)war risk insurance of air passengers and aircraft hulls,
(vii)third party and other liability risks connected with aviation risks and marine hull risks,
(viii)SRCC risks connected with aviation risk and marine hull risks; subject to the condition that the premium or additional premium in respect of risks assumed in a calendar month shall be paid by end of the next calendar month.