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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1) in Rajasthan Public Procurement Rules, 2012

(1)Bid security will not be taken in case of petty procurement valuing upto rupees ten thousand and procurement by the methods of limited bidding valuing upto rupees two lakh, request for quotations, spot purchase, single source procurement and competitive negotiations.