Section 65(3)(f) in The Drugs and Cosmetics Rules, 1945
(f)in the case of a drug specified in [Schedule C or] [Substituted by G.S.R. 462(E), dated 22.6.1982 (w.e.f. 22.6.1982).] [Schedule H and Schedule H1] [Substituted for the words "Schedule H" by Notification No. G.S.R. 588(E) dated 30.8.2013 (w.e.f. 21.12.1945)] the name of manufacturer of the drug, its batch number and the date of expiry of potency, if any,