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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(22) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(22)"incident" means an event involving the actual or probable discharge into sea of oil or oily mixture; (23) "Indian controlled waters" means the inland waters, territorial sea and exclusive economic zone controlled by India;'