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[Cites 0, Cited by 0] [Section 58C(4)] [Section 58C] [Entire Act]

State of Chattisgarh - Subsection

Section 58C(4)(i) in The C.G. Irrigation Act, 1931

(i)as a result of new canal, the price of land situated in a commanded area has not risen by more than fifty per centum over the prices prevailing prior to availability of irrigation facilities from such canal: