Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] State of Andhra Pradesh - Subsection Section 160(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 (1)when the appeal is against the order or decision of an officer lower in rank to a [*] Collector [*] or Settlement Commissioner, 60 days;
