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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(4)(d) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(d)The selection committee shall interview, adjudge the merits of each candidate in accordance with the qualifications advertised, and report to the Executive Council the names, arranged in order of merit of the person or persons, if any whom it recommends for appointment to the general posts and the reserved posts, if any, as advertised: