Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33D(2)] [Section 33D] [Entire Act] Union of India - Subsection Section 33D(2)(f) in The Tobacco Board, Rules, 1976 (f)the conduct of the applicant in complying with the provision of the Act, these rules and regulations, conditions and stipulations of the Board; and