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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(b) in The Haryana Electricity Reform Act, 1997

(b)at least one member shall have qualification and adequate experience in any of the order disciplines, namely economics, commerce, finance, accountancy, law or administration; and