Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Patna High Court - Orders

Smt. Ruma Raj vs The State Election Commission Bihar & ... on 18 May, 2017

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No. 7202 of 2017
                 ======================================================
                 Subodh Kumar Verma @ Subodh Verma
                                                                       .... .... Petitioner/s
                                                    Versus
                 The State Election Commission Bihar & Ors
                                                                      .... .... Respondent/s
                 ======================================================
                                                     with
                                Civil Writ Jurisdiction Case No. 7203 of 2017
                 ======================================================
                 Smt. Ruma Raj
                                                                       .... .... Petitioner/s
                                                    Versus
                 The State Election Commission Bihar & Ors
                                                                      .... .... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :       Mr. Shashi Agugrah Narain, Sr Advocate
                                                Mr. Shivendra Kumar Sinha, Advocate
                 For the SEC            :       Mr. Amit Shrivastave with
                                                Mr. Ritesh Kumar, Advocate
                 For the State          :       Mr. Md. Obaidullah, AC to SC 10
                 ======================================================
              CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH

                                                ORAL ORDER

4       18-05-2017

As prayed for by learned counsel for the petitioners, the matters are adjourned for the day to be listed tomorrow ((19.05.2017) as the first item.

(Ahsanuddin Amanullah, J) M.E.H./-

U