Patna High Court - Orders
Smt. Ruma Raj vs The State Election Commission Bihar & ... on 18 May, 2017
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 7202 of 2017
======================================================
Subodh Kumar Verma @ Subodh Verma
.... .... Petitioner/s
Versus
The State Election Commission Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7203 of 2017
======================================================
Smt. Ruma Raj
.... .... Petitioner/s
Versus
The State Election Commission Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Shashi Agugrah Narain, Sr Advocate
Mr. Shivendra Kumar Sinha, Advocate
For the SEC : Mr. Amit Shrivastave with
Mr. Ritesh Kumar, Advocate
For the State : Mr. Md. Obaidullah, AC to SC 10
======================================================
CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
4 18-05-2017As prayed for by learned counsel for the petitioners, the matters are adjourned for the day to be listed tomorrow ((19.05.2017) as the first item.
(Ahsanuddin Amanullah, J) M.E.H./-
U