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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(7) in The Oil Mines Regulations, 2017

(7)Every tank after being installed or reinstalled and before being put in use, shall be hydro tested in accordance with the Oil Industry Safety Directorate Standard, that is, OISD-STD-129 or its revised version by a competent person so as to ensure that it is free from any leakage and is suitable for storage of petroleum.