Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 9 in Rules of the Rural Institute (Birauli) Society 9. Officers. - The Officers of the Society shall be the Chairman, the Secretary and such other persons as may be designated as such by the Governing Body.
