Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 30 in Rajasthan Stamp Rules, 2004 30. Stamps of the Denomination required to be supplied, if possible. - Upon application being made for an impressed sheet of a particular value a sheet of that value shall, if in stock, be furnished to the applicant.
