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State of Goa - Section

Section 52 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

52. Compounding of fees tax by Panchayat.

- A Panchayat may compound the taxes or fees payable by any person for any period and may allow him to pay the same in instalments not exceeding three instalments in a year.