Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] Union of India - Subsection Section 19A(2) in The Khadi And Village Industries Commission Act, 1956 (2)The Standing Finance Committee shall exercise such of the powers of the Commission under section 19 as are delegated to it by the Commission.]
