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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(5)(c) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(c)remittance of daily collection at the Panchayat Office in the evening of the everyday with details of the collection work for that day and surrender the counter-foil books;