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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(6) in The Maharashtra Village Panchayats Act, 1959

(6)[ "Zilla Parishad" means a Zilla Parishad constituted under the Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961] [Clause (6) was substituted by Maharashtra 5 of 1962,Section 286, Tenth schedule.];[* * * * *] [Clause (7) was deleted by Maharashtra 5 of 1962.]