Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Goa - Subsection Section 48(30) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (30)The Supervisor who verifies the records shall also be held equally responsible for any omissions and be liable for action as the Board shall inflict.
