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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(10) in The SreeNarayanaGuru Open University Act, 2021

(10)Subject to the provisions of Statutes and Ordinances, the Vice-Chancellor shall have the power to suspend, discharge, dismiss or otherwise take any disciplinary action against the officers, teachers and employees of the University after giving them reasonable opportunity to defend their part.