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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Control of National Highways Land and Traffic) Act, 2002

(2)Notwithstanding anything contained in sub-section (1),the Central Government may authorise the Presiding Officer of one Tribunal to discharge also the functions of the Presiding Officer of another Tribunal.