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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(3) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(3)Format of transit pass for the import of forest produce shall be registered in the office of the Divisional Forest Officer, in whose jurisdiction the forest produce is intended to be imported. Registered format shall be intimated to the border checking barrier. The person importing the forest produce shall submit a quarterly account of the same to the concerned Divisional Forest Officer in Form E.