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State of Uttarakhand - Section

Section 4 in Uttarakhand Flood Plain Zoning Act, 2012

4. Powers and functions of thee Flood Flood Zoning Authority.

- The Flood Zoning Authority shall exercise the powers and discharge the duties in accordance with the provisions of this Act and the terms and conditions specified in the notification under sub-section (3) of section 3.Chapter - III Surveys and Delineation of Flood Plain Area