Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(g) in The Rajasthan State Warehousing Corporation Rules, 1975 (g)'Executive Committee' means the Executive Committee of the Rajasthan State Warehousing Corporation constituted under subsection (1) of section 25 of the Act;
